Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jammu & Kashmir High Court

M/S Sharp Business Systems Ltd vs State And Others on 7 April, 2022

Author: Tashi Rabstan

Bench: Tashi Rabstan

                                                                                      Sr. No.02

                                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

                                                                      CM No.1973/2022 in
                                                                      OWP No.87/2011

           M/s Sharp Business Systems Ltd.                              ....Petitioner(s)/Appellant(s)

                                      Through :- Mr. Rahul Pant, Sr. Advocate with
                                                 Ms. Shreya Nagpal, Advocate.
                           V/s
           State and others                                                       ....Respondent(s)

                                     Through :-      None.

            Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

                                                          ORDER

07.04.2022 It is reported that instant application bearing CM No.1973/2022 has not been scanned. Registry to scan and attach the same with the file.

List on 20.04.2022.

Name of Mr. Rahul Pant, Sr. Advocate be reflected in the cause list as counsel for the applicant and name of S.K Shukla shall not be shown in the cause list as he is now the Hon'ble Judge of this Court.

(Tashi Rabstan) Judge Jammu:

07.04.2022 Surinder SURINDER KUMAR 2022.04.07 08:50 I attest to the accuracy and integrity of this document