Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Tamilnadu - Subsection Section 17(6) in The Tamil Nadu Electricity Supply Code, 2004 (6)[ ***] [Inserted by Commission's Notification No. TNERC/SC/7-3 dated 10.4.2007 (w.e.f 25.4.2007) later omitted by Commission's Notification No.TNERC/SC/7-12 dated 27.02.2009 (w.e.f. 1.4.2009).]
