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Calcutta High Court (Appellete Side)

Sri Pranab Kumar Chatterjee vs Sri Pradip Kumar Chatterjee And Anr on 16 June, 2015

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25   16.06.15
.                    C.O. 3901 of 2013
ab

Sri Pranab Kumar Chatterjee Vs Sri Pradip Kumar Chatterjee and Anr. Mr. Anindya Halder ... For the Petitioner.

Learned Advocate on record for the petitioner is absent as intimated by Mr. Anindya Halder learned Advocate who also submits for adjourning the matter for this day only.

This matter has not been moved since inception. The matter is adjourned for this day. Parties must come ready on the next occasion.

(Sankar Acharyya, J.)