Calcutta High Court
Oravel Stays Pvt. Ltd vs Purbanchal Budget Hotel And on 7 December, 2020
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
IA No. GA 2 of 2019
(Old GA 2506 of 2019)
CS 231 of 2019
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
ORAVEL STAYS PVT. LTD.
Versus
PURBANCHAL BUDGET HOTEL AND
GUEST HOUSE ASSOCIATION
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 7th December, 2020. (Via Video Conference) Ms. Arpita Saha, Adv.
...appears The Court : Learned advocate appearing for the plaintiff submits that the application has become infructuous due to subsequent development.
In such circumstances, IA No. GA 2 of 2019 (old GA 2506 of 2019) in CS 231 of 2019 is dismissed as infructuous.
(DEBANGSU BASAK, J.) TR/ 2