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State of Madhya Pradesh - Section

Section 60 in The M.P. Vishesh Sashastra Bal Niyam, 1973

60. Instructions relating to inspections.

- During these inspections, the inspecting officers will find out if all the members of the force are performing their duties satisfactorily, if their arms, ammunition, and accountrement, equipment and clothing are in satisfactory condition, if the accommodation and messing arrangements are satisfactory, if the arrangements for security of the camp and property in charge of the sub-unit are satisfactory, it the state of morale, discipline and training is satisfactory, and whether the Unit Commander enjoys the confidence of his men and has looked after their welfare. They shall also ensure that there is proper cooperation and coordination with the district Police and relations of the Police with the public are good. They must meet their counterparts in the Police Force and discuss mutual problems and difficulties vis-a-vis the Special Armed Force. They will take immediate steps to correct and improve matters whenever necessary and bring the facts to the notice of their superior officer.