Section 2(a) in Maharashtra Horticulture Development Corporation Act, 1984
(a)"amenity" includes development of plot of land, development work of soil conservation, road bridge, any other means of communication, transport, supply of water to crops by construction of canals, field channels, irrigation works, supply of electricity, any other source of energy, street lighting, drainage, sewerage, fencing or compound, markets and such other convenience and infrastructures as the State Government may, specify to be an amenity for the purposes of this Act;
