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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(7) in Sanjay Gandhi Post-Graduate Institute of Medical Sciences Act, 1983

(7)The State Government shall send to the President a copy of every report of an inspection or inquiry caused to be made under sub-section (1) and of every communication received from the Director under sub-section (5) as of every direction issued under sub-section (6) and also of every report for information received in respect of compliance or non-compliance with such direction.