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[Cites 0, Cited by 2] [Section 4B] [Entire Act]

Union of India - Subsection

Section 4B(1) in The Delhi Special Police Establishment Act, 1946

(1)The Director shall, notwithstanding anything to the contrary contained in the rules relating to his conditions of service, continue to hold office for a period of not less than two years from the date on which he assumes office.