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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(1)(iv) in The Delhi Apartment ownership Act, 1986

(iv)Description of the multi-storeyed building, stating the number of storeys and basements, the number of apartments in that building and the principal material of which it is constructed.