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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(2)After closing of the time fixed for receiving the nomination paper, on each day, the Returning Officer shall publish in the notice-board of his office, a notice in Form-5 containing the details of all the nomination papers presented to him on that day.