Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 58 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

58. Store rooms.

- The area of a store room shall not be less than 3 square metres. In case, however, where the area of the store room is more than 3 square metres, the light and ventilation requirement to a maximum extent of 10 percent of the floor area shall be provided.