Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Assam - Subsection

Section 19(1) in The Assam Agricultural Farming Corporation Rules, 1973

(1)If in any meeting of the Board or annual general meeting no quorum is present within one hour of the time fixed for the meeting, the meeting shall stand automatically adjourned to the same day and at the same time and place.