Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(1) in The Gujarat University Act, 1949 (1)[ "Affiliated College" means a college affiliated under section 5 or 33;] [Clause (1) was substituted for the original by Bombay 30 of 1954, section 9 (1).]
