Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 59 in The Indian Veterinary Council Act, 1984 59. Cognizance of offence. - No court shall take cognizance of any offence punishable under this Act except upon complaint made by order of the State Government or State Veterinary Council.
