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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1)(viii) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

(viii)A statement that objections and suggestions if any, may be filed before the Secretary, BERC within 30 days from the publication of the notice giving full address of office of the Commission: