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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(ii) in The Rajasthan Municipal (Subordinate and Ministerial Service) (New Pay Scales) Rules, 1973

(ii)Where normal date of increment in the existing pay scale falls on 1-4-70 or the date on which the Board resolves to adopt these rides, the Pay in the New Pay Scale shall be fixed on the basis of Pay admissible in the existing Pay scale on 1-4-70 or the date on which the new pay scale are adopted by the Board including increment.