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[Cites 0, Cited by 0] [Section 94] [Entire Act]

NCT Delhi - Subsection

Section 94(4) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(4)The gate-keeper shall not allow any prisoner to be taken oat of the jail, who is not wearing the prescribed ring on his left ankle, or who is not in charge of a guard of the proper strength duly authorized to take him outside.