Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(b) in Police Regulations, Calcutta, 1968

(b)The Divisions, etc., mentioned in regulation 4(a) are controlled by officers as follows:
(i)Division - A Deputy Commissioner.
(ii)Subdivision - An Assistant Commissioner.
(iii)Section - An Inspector or a Sub-Inspector,
(iv)Sub-section - A Sergeant or an Assistant Sub-Inspector/Head Constable.