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State of Maharashtra - Section

Section 11 in The Maharashtra Electricity Regulatory Commission (Consumer Grievance Redressal Forum & Electricity Ombudsman) Regulations, 2006

11. Jurisdiction of the Electricity Ombudsman.

- The territorial jurisdiction of the Electricity Ombudsman shall extend to the whole or part of the State of Maharashtra.Provided that the Commission may appoint or designate more than one Electricity Ombudsman with defined territorial jurisdiction.