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Union of India - Section

Section 27 in The Indira Gandhi National Tribal University Act, 2007

27. The Boards of Studies Academic Boards and Management Boards :

The constitution, powers and functions of the Boards of Studies, the Academic Boards and the Management Boards shall be prescribed by the Statutes:Provided that the Boards of Studies, the Academic Boards and the Management Boards shall have adequate number of members from amongst the Scheduled Tribes.