Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Haryana - Subsection Section 33(4) in Faridabad Complex Administration Building Rules, 1989 (4)The minimum clear head room in any staircase shall be 2.10 metres measured from top of the riser to the lowest point of the ceiling above.
