Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 4, Cited by 0]

Madhya Pradesh High Court

Rohit Kumar Sanodiya vs Union Of India on 20 June, 2023

Author: Vivek Agarwal

Bench: Vivek Agarwal

                                                               1
                                    IN    THE     HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                            BEFORE
                                              HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                      ON THE 20 th OF JUNE, 2023
                                                   WRIT PETITION No. 11646 of 2023

                                   BETWEEN:-
                                   1.    ROHIT KUMAR SANODIYA S/O SRI HARI PRASAD
                                         SANODIYA,    AGED   ABOUT    37    YEARS,
                                         OCCUPATION: SAHARA FEILD WORKER/ AGENT
                                         R/O H N 17 KASTURBA WARD SEONI (MADHYA
                                         PRADESH)

                                   2.    SANDEEP GUPTA S/O SHRI VIJAY BAHADUR
                                         GUPTA, AGED ABOUT 51 YEARS, OCCUPATION:
                                         SAHARA FIELF WORKER/AGENT CODE 220410078
                                         R/O 2 SAMTA NAGAR HOUSING BOARD COLONY
                                         AKBAR WARD BARAPATHER SEONI (MADHYA
                                         PRADESH)

                                   3.    MRS SUSHMA SHUKLA W/O SHRI DEVENDRA
                                         SHUKLA, AGED ABOUT 51 YEARS, OCCUPATION:
                                         SAHARA FIELF WORKER/AGENT CODE 220400006
                                         R/O LLB CHOWK WARD SEONI (MADHYA
                                         PRADESH)

                                   4.    RAKESH KUMAR DUBEY S/O SHRI RAMKRIPAL
                                         DUBEY, AGED ABOUT 44 YEARS, OCCUPATION:
                                         SAHARA FIELF WORKER/AGENT CODE 220411959
                                         R/O TILAK WARD BAHAI MOHALLA RAILWAY
                                         STATION (MADHYA PRADESH)

                                   5.    SMT. A CHOURASIYA W/O SHRI RAJESH
                                         CHOURASIYA,     AGED    ABOUT   57 YEARS,
                                         OCCUPATION: SAHARA FIELF WORKER/AGENT
                                         CODE 220410651 R/O TILAK WARD NAGPUR ROAD
                                         SAI MANDIR KE PASS SEONI (MADHYA PRADESH)

                                   6.    PRAKASH KASHYAP S/O SHRI SALLULAL
                                         KASHYAP, AGED ABOUT 48 YEARS, OCCUPATION:
                                         SAHARA FIELF WORKER/AGENT CODE 220410150
                                         R/O AZAD WARD MUSKAN TENT HOUSE SEONI
Signature Not Verified
  SAN                                    (MADHYA PRADESH)

Digitally signed by KOUSHALENDRA
SHARAN SHUKLA
Date: 2023.06.26 19:56:58 IST
                                   7.    OMPRAKASHSANODIYA S/O SHRI SANTOSH
                                         KUMAR SANODIYA, AGED ABOUT 29 YEARS,
                                                               2
                                         OCCUPATION: SAHARA FIELF WORKER/AGENT
                                         CODE 220414362 R/O GRAM BANGHODI POST
                                         FULARA THANA LAKHNWADA SEONI (MADHYA
                                         PRADESH)

                                   8.    SANDEEP AWADHIYA S/O SHRI MANOHAR LAL
                                         AWADHIYA,    AGED    ABOUT   44  YEARS,
                                         OCCUPATION: SAHARA FIELF WORKER/AGENT
                                         CODE 220411954 R/O MUKAM POST GOPALGANJ
                                         GOLIMOHALLA POLICE CHOUKIKE SAMANE
                                         THANA LAKHNWADA GOPALGANJ (MADHYA
                                         PRADESH)

                                   9.    DINESH KUMAR SAHU S/O SHRI HARIPRASAD
                                         SAHU, AGED ABOUT 44 YEARS, OCCUPATION:
                                         SAHARA FIELF WORKER/AGENT CODE 220410940
                                         R/O BEHIND SAI DAL MILL RANIDURGWARI
                                         WARD SEONI (MADHYA PRADESH)

                                   10.   SMT.   ANJANA     CHOURASIYA  W/O  SHRI
                                         RAJENDRA CHOURASIYA, AGED ABOUT 50
                                         Y E A R S , OCCUPATION:   SAHARA   FIELF
                                         WORKER/AGENT CODE 220411206 R/O ASHOK
                                         TAKI KE PASS GURUNAK WARD SEONI (MADHYA
                                         PRADESH)

                                   11.   CHHATARSINGH RAJPUT S/O SHRI RAMRATAN
                                         SINGH RAJPUT, AGED ABOUT 49 YEARS,
                                         OCCUPATION: SAHARA FIELF WORKER/AGENT
                                         CODE 220410594 R/O DWARKA NAGAR GALI NO.2
                                         KIDWAI WARD SEONI (MADHYA PRADESH)

                                   12.   ASHA SANOSIYA D/O SHRI JAMANPRASAD
                                         SANODIYA,   AGED    ABOUT   67   YEARS,
                                         OCCUPATION: SAHARA FIELF WORKER/AGENT
                                         CODE 220413169 R/O BARGHAT ROAD KABIR
                                         WARD CHHIDIYA PALARI (MADHYA PRADESH)

                                   13.   PRADEEP THAKUR S/O SRIMAN UTPANN SINGH
                                         THAKUR, AGED ABOUT 44 YEARS, OCCUPATION:
                                         SAHARA FIELF WORKER/AGENT CODE 220414385
                                         R/O PINDKAPAR BAZAR ROAD KURAI SEONI
                                         (MADHYA PRADESH)

                                   14.   SHARADA GUPTA W/O SHRI KISHOR KUMAR
                                         GUPTA, AGED ABOUT 58 YEARS, OCCUPATION:
                                         SAHARA FIELF WORKER/AGENT CODE 220411988
Signature Not Verified
                                         R/O RAMNAGAR BASTI BARGHAT ROAD
  SAN
                                         TAIGOUR WARD SEONI (MADHYA PRADESH)
Digitally signed by KOUSHALENDRA
SHARAN SHUKLA
Date: 2023.06.26 19:56:58 IST      15.   SMT. ASHA RAJPAL W/O SHRI BHAGWAT
                                         PRASAD, AGED ABOUT 52 YEARS, OCCUPATION:
                                                                 3
                                         SAHARA FIELF WORKER/AGENT CODE 220411162
                                         R/O STATE COLONY JYARAT NAKA AKBAR WARD
                                         SEONI (MADHYA PRADESH)


                                   16.   K.SANODIYA W/O SHRI RAMNANDAN SANODIYA,
                                         AGED ABOUT 60 YEARS, OCCUPATION: SAHARA
                                         FIELF WORKER/AGENT CODE 220410919 KIDWAI
                                         WARD DWARKA NAGAR AMBIKA COLONY SEONI
                                         (MADHYA PRADESH)

                                   17.   LALITA SANODIYA W/O SHRI KHARAK SINGH,
                                         AGED ABOUT 52 YEARS, OCCUPATION: SAHARA
                                         FIELF WORKER/AGENT CODE 220410931 R/O 17
                                         CHANCHAL     BHAWAN      LAL     MATIYA
                                         MANGALIPETH SEONI (MADHYA PRADESH)

                                   18.   SMT. MEENA GOLHANI W/O SHRI RAJENDRA
                                         GOHALANI,    AGED    ABOUT   61  YEARS,
                                         OCCUPATION: SAHARA FIELF WORKER/AGENT
                                         CODE 220412233 R/O SP BANGALA KE PICHHE
                                         BABU JI NAGAR BARAPATHER SEONI (MADHYA
                                         PRADESH)

                                   19.   PRITI JOSEPH W/O PATRICK JOSEPH, AGED
                                         ABOUT 61 YEARS, OCCUPATION: SAHARA FIELF
                                         WORKER/AGENT CODE 220412518 R/O GANJ
                                         MOHALLA RANIDURGWATI       WARD   SEONI
                                         (MADHYA PRADESH)

                                   20.   MANJU SANODIYA W/O SHRI RAMNANDAN
                                         SANODIYA,   AGED    ABOUT   38  YEARS,
                                         OCCUPATION: SAHARA FIELF WORKER/AGENT
                                         CODE 220414191 R/O GRAM KARHAIYA POST
                                         KARIRAT SEONI (MADHYA PRADESH)

                                   21.   BHARATLAL CHOURASIYA S/O TEEKARAM
                                         CHOURASIA,    AGED    ABOUT   47  YEARS,
                                         OCCUPATION: SAHARA FIELF WORKER/AGENT
                                         CODE 220411798 R/O GRAM POST AMAGAD THE
                                         BARGHAT THANA ARI SEONI (MADHYA
                                         PRADESH)

                                   22.   DHARMENDRA TIWARI S/O SHRI DOLAT PRASAD
                                         TIWARI, AGED ABOUT 36 YEARS, OCCUPATION:
                                         SAHARA FIELF WORKER/AGENT CODE 220412802
                                         R/O MAHAKALESWAR NAGAR GRAM BORDAI
                                         DISTRICT (MADHYA PRADESH)
Signature Not Verified
  SAN

                                   23.   SARDAR SINGH BAGHEL S/O SHRI KAMALSINGH,
Digitally signed by KOUSHALENDRA
SHARAN SHUKLA
                                         AGED ABOUT 45 YEARS, OCCUPATION: SAHARA
Date: 2023.06.26 19:56:58 IST
                                         FIELF WORKER/AGENT CODE 220412902 R/O
                                                                 4
                                         GRAM   KHULA    POST    BANDOL   (MADHYA
                                         PRADESH)

                                   24.   RAJESH KASHYAP S/O SHRI RAGHUNATH
                                         KASHYAP, AGED ABOUT 36 YEARS, OCCUPATION:
                                         SAHARA FIELF WORKER/AGENT CODE 220412968
                                         R/O SEEPCHAND KA BADA DADU MOHALLA
                                         AZAD WARD (MADHYA PRADESH)

                                   25.   SHIV KASHYAP S/O SHRI RAGHUNATH KASHYAP,
                                         AGED ABOUT 56 YEARS, OCCUPATION: SAHARA
                                         FIELF WORKER/AGENT CODE 220410002 R/O
                                         DEEPCHAND KA BADA DADU MOHALLA AZAD
                                         WARD (MADHYA PRADESH)

                                   26.   NEERAJ KUMAR KASHYAP S/O SHRI SOHAN LAL
                                         KASHYAP, AGED ABOUT 31 YEARS, OCCUPATION:
                                         SAHARA FIELF WORKER/AGENT CODE 220412830
                                         R/O DADU MOHALLA DIMARI MOHALLA CHOWK
                                         AZAD WARD SEONI (MADHYA PRADESH)

                                   27.   NARAYAN PRASAD VISHWAKARMA S/O SHRI
                                         RAM VISHRAM VISHWAKARMA, AGED ABOUT 55
                                         Y E A R S , OCCUPATION: SAHARA    FIELF
                                         WORKER/AGENT CODE 220414070 R/O GANESH
                                         MANDIR KE PASS PARTHVIRAJ CHOUHAN WARD
                                         SEONI (MADHYA PRADESH)

                                   28.   SHYAM    KUMAR      SANODIYA    S/O   SHRI
                                         RAMPRASAD SANODIYA, AGED ABOUT 40 YEARS,
                                         OCCUPATION: SAHARA FIELF WORKER/AGENT
                                         CODE 220413828 R/O KUMA POST SILLUR TEHSIL
                                         KURAI SEONI (MADHYA PRADESH)

                                   29.   VINOD SEN S/O SHRI JAGDISH SEN, AGED ABOUT
                                         40    YEARS, OCCUPATION: SAHARA FIELF
                                         WORKER/AGENT CODE 220412262 R/O 29
                                         MANGLIPETH AMBEDKAR WARD SAKAR CITY
                                         (MADHYA PRADESH)

                                   30.   RAVI GAHLOD S/O SHRI BENIRAM GAHLOD,
                                         AGED ABOUT 45 YEARS, OCCUPATION: SAHARA
                                         FIELF WORKER/AGENT CODE 220412936 R/O
                                         GRAM PINDRAI POST BAMHODI SEONI (MADHYA
                                         PRADESH)

                                   31.   VEDNARAYAN AGARE S/O SHRI KARAN SINGH
Signature Not Verified
  SAN
                                         AGARE, AGED ABOUT 54 YEARS, OCCUPATION:
                                         SAHARA FIELF WORKER/AGENT CODE 220400097
Digitally signed by KOUSHALENDRA
                                         R/O VIVEKANAND WARD JAISWAL COLONY
SHARAN SHUKLA
Date: 2023.06.26 19:56:58 IST            (MADHYA PRADESH)
                                                                5
                                                                                     .....PETITIONERS
                                   (BY SHRI ANKIT MISHRA - ADVOCATE)

                                   AND
                                   1.    UNION OF INDIA THROUGH ADDITIONAL
                                         SECRETARY     AND CENTRAL  REGISTRAR
                                         COOPERATIVE SOCIETIES DEPARTMENT OF
                                         AGRICULTURE COOPERATION AND FARMERS
                                         WELFARE MINISTRY OF AGRICULTURE AND
                                         FARMERS WELFARE KRISHI BHAWAN NEW
                                         DELHI (DELHI)

                                   2.    STATE OF MADHYA PRADESH THROUGH
                                         SECRETARY CHIEF MINISTER OFFICE ARERA
                                         HILS MP NAGAR JAHANGIRABAD BHOPAL
                                         (MADHYA PRADESH)

                                   3.    COLLECTOR SEON I DISTRICT SEONI (MADHYA
                                         PRADESH)

                                   4.    SUPERINTENDANT OF POLICE SEONI DISTRICT
                                         SEONI (MADHYA PRADESH)

                                   5.    SAHARA INDIA PARIWAR THROUGH SUBRATA
                                         ROY MANAGING WORKER AND CHAIRMAN
                                         SAHARA   INDIA  BHAWAN  KAPOORTHALA
                                         COMPLEX    ALIGANJ  LUCKNOW    (UTTAR
                                         PRADESH)

                                   6.    SECTOR OFFICE SAHARA INDIA THROUGH
                                         SECTOR   HEAD ANURAG PLAZA MAHAVEER
                                         MADIYA GN ROAD SEONI (MADHYA PRADESH)

                                   7.    SAHARA CREDIT COOPERATIVE SOCIETY LTD.
                                         THROUGH MANAGING DIRECTOR REGISTERED
                                         OFFICE SAHARA INDIA BHAWAN 1 KAPURTHALA
                                         COMPLEX    ALIGANJ    LUCKNOW     (UTTAR
                                         PRADESH)

                                   8.    STARS MULTIPURPOSE COOPERATIVE SOCIETY
                                         LIMITED THROUGH MANAGING DIRECTOR
                                         REGISTERED OFFICE 3RD FLOOR DOOR NO. 5-9
                                         15   OPP. A.P.  SECRETARIAT   SAIFABAD
                                         (TELANGANA)

                                                                                    .....RESPONDENTS
Signature Not Verified
  SAN




Digitally signed by KOUSHALENDRA
                                   (RESPONDENT NO.1 BY SHRI H.S. RAJPUT AND RESPONDENTS/STATE
SHARAN SHUKLA
Date: 2023.06.26 19:56:58 IST      BY SHRI A.K. SHARMA - GOVERNMENT ADVOCATE )
                                                                        6
                                         This petition coming on for admission this day, th e court passed the
                                   following:
                                                                        ORDER

Petitioners, who are 31 in number, have filed this petition under Article 226 of the Constitution praying for following reliefs :-

"(a) To direct the respondent No.1 to act upon the representations of the petitioners within a limited time frame and to initiate inquiry against the respondent Nos.7 & 8 as prescribed under the Multi State Cooperative Society Act, 2002 and to ensure that all payment which is due shall be paid as soon as possible to the investors/creditors.
(b) To direct the respondent No.1 to Respondents No.4, to act upon the representations of the petitioners with in a limited time frame and to initiate an investigation into the whole matter and finish it in a time bound manner and also to attach all properties, both movable and immovable, of the private respondents within their jurisdictional authority so as to make the money of investors/creditors more secure.
(c) To direct the respondent Nos1 to 5 to ensure the return of money and private respondents to return the amount of investors/creditors which has already reached its maturity date alongwith the interest on delayed payment.
(d) To pass such other orders as it may dem fit under the Signature Not Verified circumstances of the case including orders as to the cost of this writ SAN Digitally signed by KOUSHALENDRA petition."
SHARAN SHUKLA Date: 2023.06.26 19:56:58 IST 7
                                         P e t i t i o n e r s claiming       themselves       to      be       field
                                   workers/agents/investors/creditors         of Central Co-operative Societies i.e.
respondent Nos.5 to 8 registered under the Multi-State Co-operative Societies Act, 2002 ("the Act of 2002" for brevity) before this Court raising grievance that in the capacity as depositors, they tendered certain deposits with the respondent-societies No.5 to 7 with the assurance that they will get back maturity amount in multiplied form, but to no avail.

Various complaints have been made by the petitioners to the Central Registrar, but these have not invoked any response.

The Act of 2002 provides for an inquiry to be conducted by the Central Registrar under Section 78 on the request made by the mother cooperative society or creditor or not less than one-third of the members or not less than one-fifth of the total number of members of the Multi-State Cooperative Societies into any dispute which relates to the constitution, working and financial condition of the society.

Another avenue in the shape of Section 84 is created by the Act of 2002 for settlement of disputes which pertains to all disputes except service dispute touching the subject of constitution, management or business of the Multi-State Cooperative Societies. The only difference between Section 78 and 84 appears to be that Section 84 is adjudicatory in nature while Section 78 is predominantly administrative.

After hearing learned counsel for rival parties and perusing the documents on record, it is obvious that the dispute raised by the petitioners relates to the Signature Not Verified SAN subject matter of the management and business of the society, therefore, needs Digitally signed by KOUSHALENDRA to be looked into by the Central Registrar.

SHARAN SHUKLA Date: 2023.06.26 19:56:58 IST

Accordingly, this Court declines to interfere on merits and disposes of 8 this petition with following directions:-

( i ) If petitioners prefer fresh representation along with all relevant documents and copy of this order to the respondents/competent authority within a period of 30 days from the date of passing of this order, then the said Authority shall consider and decide the same in accordance with law by passing a speaking order within a further period of 60 days and communicate the outcome to petitioners as expeditiously as possible.
(ii) It is needless to emphasize that in case the petitioners' grievance is found to be genuine, then the relief due in accordance with law be afforded to them without compelling them to revisit the Court.

(VIVEK AGARWAL) JUDGE ks Signature Not Verified SAN Digitally signed by KOUSHALENDRA SHARAN SHUKLA Date: 2023.06.26 19:56:58 IST