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[Cites 0, Cited by 0] [Section 25A(2)] [Section 25A] [Entire Act]

State of Odisha - Subsection

Section 25A(2)(i) in The Orissa Agricultural Produce Markets Rules, 1958

(i)convene the meeting of the Market Committee under the authority of the Chairman or a special meeting of the Market Committee on a requisition under Rule 87 and maintain minutes of the proceedings thereof;