Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Rajasthan - Subsection Section 72(3) in The Rajasthan Waqf Board (Election of Members) Rules, 1999 (3)The papers containing original votes of an excluded candidate shall then be transferred in the order of the transfer in which, and the value at which, he obtained them.
