Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 192] [Entire Act]

State of Rajasthan - Subsection

Section 192(a) in Rajasthan Panchayati Raj Rules, 1996

(a)Controlled articles at controlled rates through a permit issued on the orders of the State Government, by their agents,