Central Administrative Tribunal - Ernakulam
T P Joseph vs Southern Railway on 2 January, 2026
CENTRAL ADMINISTRATIVE TRIBUNAL
ERNAKULAM BENCH
Original Application No. 180/00404/2025
Thursday, this the 2nd day of January, 2026.
CORAM:
HON'BLE Mr. JUSTICE K. HARIPAL, JUDICIAL MEMBER
HON'BLE Mrs. V.RAMA MATHEW, ADMINISTRATIVE MEMBER
T.P. Joseph, aged 84 years, S/o. T. Paily,
Retired Senior Loco Inspector,
Southern Railway, Madras Divison,
Residing at Thaiparambil House,
Edayapuram, Asokapuram, Aluva, Ernakulam Dt. -Applicant
[ By Advocates : Mr. Martin G. Thottan, Mr. K. Sethu Nambu Raj]
Versus
1. Union of India represented by the General Manager, Southern
Railway, Park Town P.O., Chennai - 3.
2. The Chief Medical Superintendent, Railway Hospital Southern
Railway, Trivandrum Division, Pettah, Trivandrum - 695 014.
3. The Senior Divisional Personnel Officer, Southern Railway,
Trivandrum Division, Trivandrum - 695 001.
4. The Medical Superintendent, Railway Hospital, Southern Railway,
Trivandrum Division, Ernakulam Junction,
Ernakulam - 682 016. -Respondents
[By Advocate : Mr. Anil Prasad]
The Original Application having been heard on 02.01.2026, the
Tribunal on the same day delivered the following:
A X Sherin2026.01.09
09:24:25+05'30'
2
O.A No. 180/00404/2025
O R D E R (Oral):-
Justice K.Haripal, Judicial Member Today when taken up, learned Counsel for the applicant has submitted that an amount of Rs. 71,704/- has been credited to the applicant on CGHS rates and he has acknowledged the amount. He is satisfied by the said payment.
2. Recording the above submission, the Original Application is closed. No Costs.
(Dated, this the 2nd day of January, 2026) V. RAMA MATHEW JUSTICE K.HARIPAL ADMINISTRATIVE MEMBER JUDICIAL MEMBER rkr A X Sherin2026.01.09 09:24:25+05'30' 3 O.A No. 180/00404/2025 List of Annexures in OA/180/00404/2025 Annexure A1: A true copy of the medical identity card issued under Retired Employees Liberalized Health Scheme (RELHS) issued to the applicant.
Annexure A2: A true copy of the discharge summary issued to the applicant from the Rajagiri hospital dated 08.08.2024. Annexure A3: True copy of the UMID card issued to the applicant. Annexure A4: True copy of the forwarding letter enclosed along with claim application dated 14.07.2025. Annexure A5: A true copy of the reimbursement claim form dated 28.10.2024 of the applicant.
Annexure A6: A true copy of the essentiality certificate issued from the Rajagiri hospital, Chunangamvely, Aluva dated 09.11.2024. Annexure R1: True copy of the working sheet Shri. Joseph. T.P, Retired Sr. Loco Inspector/Sr. DE/O/TBM for reimbursement of medical expenses for the treatment availed at Rajagiri Hospital, Aluva from 27.07.2025 to 08.07.2025.
Annexure R2: True copy of the pay order No. 0068945 dated 17.10.2025.
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