Section 12 in Madhya Pradesh Bhu-Rajaswa Sanhita (Bhu-Rajasva Ka Nirdharan Tatha Punarnirdharan) Niyam, 2018
12.
The Bhumiswami shall cause a diversion sketch to be prepared in accordance with the directions issued by the Commissioner, Land Records from time to time and submit it to the Sub-Divisional Officer along with the intimation of diversion.
