Calcutta High Court (Appellete Side)
M/S. Bma Stainless Ltd. & Anr vs The State Of West Bengal & Ors on 30 July, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose
1 09 30.07.2018
NB Ct. No.17 MAT No. 1437 of 2017 M/s. BMA Stainless Ltd. & Anr.
Vs. The State of West Bengal & Ors.
Mr. Shyamal Sarkar, Mr. Rajesh Gupta, Mr. Amitava Mitra, Mr. Parag Chaturvedi.
...for the appellants.
Mr. Prithu. Dudhoria.
...for the State.
On joint submission by the learned Counsel for the parties, let this appeal be listed on 14th August, 2018.
(Aniruddha Bose, J.) (Amitabha Chatterjee, J.) 2