Section 4(1)(b) in The Prevention and Control of Infectious and Contagious Diseases in Animals (Form of Vaccination Certificate, Manner of Post Mortem Examination and Disposal of Carcass) Rules, 2010

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(b)arrange collection of appropriate samples for confirmation of the scheduled notified disease and dispatch the samples to appropriate laboratories.

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