Section 9(c) in Punjab Cinemas (Regulation) Act, 1952
(c)prescribing the time within which and the conditions subject to which an appeal under sub section (3) of section 5 [and sub-section (4) of section 7A] [The words 'and sub-section 4 of section 7A' inserted by Haryana Act 21 of 1969.] may be preferred.
