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Union of India - Section

Section 36 in The Coal Mines Regulations, 2017

36. General management.

(1)The owner, agent and manager shall provide for the safety and proper discipline of persons employed in the mine.
(2)Except in a case of emergency, no person who is not an official or competent persons shall give, otherwise than through the manager, instructions to a person employed in a mine, who is responsible to the manager.