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State of Odisha - Section

Section 9 in The Orissa Urban Police Act, 2003

9. Constitution of police district, subdivisions and police stations.

- The Government may, by notification, -
(a)constitute police districts within the jurisdiction of a Commissionerate;
(b)divide such police districts into police subdivisions and specify the police stations comprised in each such subdivision; and
(c)define the limits and extent of such police districts, police subdivisions and police stations.