Section 7(1)(iii) in The U.P. Village Forests Joint Management Rules, 1997

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(iii) in The U.P. Village Forests Joint Management Rules, 1997

(iii)One member from amongst Pradhans of the Gram Panchayats in the concerned Khand belonging to the Scheduled Castes/Scheduled Tribes nominated by the Pramukh of the concerned Kshettra Panchayat Member.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 7(1)(iii) in The U.P. Village Forests Joint Management Rules, 1997