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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(4)(vii) in Rajasthan Minor Mineral Concession Rules, 2017

(vii)a scanned copy of agreement between applicant and brick kiln owner, in case brick kiln is not owned by the applicant;