Supreme Court - Daily Orders
Nupur Pritish Singh vs Pritish Amar Kumar Singh on 23 November, 2021
Author: Aniruddha Bose
Bench: Aniruddha Bose
ITEM NO.15 COURT NO.9 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).2116/2021
NUPUR PRITISH SINGH Petitioner(s)
VERSUS
PRITISH AMAR KUMAR SINGH Respondent(s)
(FOR ADMISSION and IA No.148888/2021-EX-PARTE STAY)
Date : 23-11-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Udit Gupta, Adv.
M/S. Udit Kishan And Associates, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the application for ex-parte stay as well as on the transfer petition.
(ARJUN BISHT) (PRADEEP KUMAR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2021.11.23 16:30:36 IST Reason: