Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act] State of Odisha - Subsection Section 60(1)(a) in The Orissa Development Authorities Act, 1982 (a)all sums payable by the Authority under the provisions of this Act which are not specifically excluded from the costs of the town planning scheme ;