Calcutta High Court
C.I.T. Wb Vi vs Twinkle Exports Ltd on 5 September, 2014
Author: Soumitra Pal
Bench: Soumitra Pal, Debangsu Basak
ORDER SHEET
ITA 478 OF 2000
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction(Income Tax)
ORIGINAL SIDE
C.I.T. WB VI, CALCUTTA
Versus
TWINKLE EXPORTS LTD.
BEFORE:
The Hon'ble JUSTICE SOUMITRA PAL
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 5th September, 2014.
For Respondent/assessee : Mr.G.R.Sharma,Advocate
The Court : The matter has appeared in the list as "For Dismissal".
None appears on behalf of the appellant/revenue when the matter is called on for hearing. Mr.Sharma, learned advocate appears for the respondent/assessee. Hence, the matter is dismissed for default.
(SOUMITRA PAL, J.) (DEBANGSU BASAK, J.) ssaha AR(CR)