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Calcutta High Court

C.I.T. Wb Vi vs Twinkle Exports Ltd on 5 September, 2014

Author: Soumitra Pal

Bench: Soumitra Pal, Debangsu Basak

ORDER SHEET

                                    ITA 478 OF 2000
                          IN THE HIGH COURT AT CALCUTTA
                            Special Jurisdiction(Income Tax)
                                     ORIGINAL SIDE


                                                          C.I.T. WB VI, CALCUTTA
                                                                           Versus

                                                         TWINKLE EXPORTS LTD.
     BEFORE:
     The Hon'ble JUSTICE SOUMITRA PAL
     The Hon'ble JUSTICE DEBANGSU BASAK
     Date : 5th September, 2014.


                               For Respondent/assessee : Mr.G.R.Sharma,Advocate

The Court : The matter has appeared in the list as "For Dismissal".

None appears on behalf of the appellant/revenue when the matter is called on for hearing. Mr.Sharma, learned advocate appears for the respondent/assessee. Hence, the matter is dismissed for default.

(SOUMITRA PAL, J.) (DEBANGSU BASAK, J.) ssaha AR(CR)