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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(a) in Rajasthan Electricity Regulatory Commission (Fixation of Trading Margin) Regulations, 2007

(a)"Base Price" for a generating Company/CPP shall be the tariff for sale of electricity by a generating company or a Captive Power Plant [CPP] to a distribution licensee, determined by the Commission for supply of electricity to the distribution licensee as per Rajasthan Electricity Regulatory Commission (Terms & Conditions of Tariff), Regulations, 2004 or Rajasthan Electricity Regulatory Commission (Captive Power Plants), Regulations, 2007 or adopted under Section 63 of the Electricity Act, 2003, as the case may be.