Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Arunachal Pradesh - Subsection Section 47(1) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015 (1)The Survey Officer shall have power to determine and record as undisputed any boundary in respect of which no dispute is brought to this notice.
