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[Cites 0, Cited by 0] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(2) in Bharatiya Nagarik Suraksha Sanhita, 2023

(2)The endorsement shall state-(a) the number of sureties;(b) the amount in which they and the person for whose arrest the warrant is issued, are to be respectively bound;(c) the time at which he is to attend before the Court.