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State of Uttar Pradesh - Section

Section 21 in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

21. Authorities of the University.

- The following shall be Authorities of the University -
(a)the Court;
(b)the Executive Council;
(c)the Academic Council;
(d)the Finance Committee;
(e)the Planning Board;
(f)the Board of Faculties;
(g)the Admissions Committee;
(h)the Examinations Committee; and
(i)such other authorities as may be declared by the Statutes to be authorities of the University.