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[Cites 0, Cited by 0] [Section 16(9)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(9)(a) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

(a)where the building is situated in a hill municipality, of one half of the yearly rent ; and