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[Cites 0, Cited by 12] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(7) in Motor Vehicles Act, 1939

(7)"goods" includes live-stock, and anything (other than equipment ordinarily used with the vehicle) carried by a vehicle except living persons, but does not include luggage or personal effects carried in a motor car or in a trailer attached to a motor car or the personal luggage of passengers travelling in the vehicle;