Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154A] [Entire Act] Union of India - Subsection Section 154A(1) in The Drugs and Cosmetics Rules, 1945 (1)A loan license to manufacture for sale of any Ayurvedic (including Siddha) or Unani drugs shall be issued in Form 25-E.
