Calcutta High Court (Appellete Side)
In Re: Pradip Sau & Ors vs The State Of West Bengal & Ors on 2 March, 2020
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
1 02.03.2020 Item No.01 Court No.15 Krishnendu W.P. No. 23609 (W) of 2019 In re: Pradip Sau & Ors.
- Versus -
The State of West Bengal & Ors. Mr. Firdous Samim Ms. Gopa Biswas For the Petitioners Mr. Ratul Biswas Mr. Kaushik Choudhury For the Board Affidavit of service filed by the petitioners be kept on record. Mr. Biswas, learned advocate appearing for the Board, submits that the issue involved in the present writ petition is under consideration in an appeal, which is yet to be disposed of.
In view thereof, the matter is directed to go out of the list. Liberty to mention.
(Tapabrata Chakraborty, J.)