Madhya Pradesh High Court
Jitendra Kumar Choudhary vs The State Of Madhya Pradesh on 8 September, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 21704 of 2023 (JITENDRA KUMAR CHOUDHARY Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 08-09-2023 Shri H.S. Bagri, learned counsel for the petitioner.
Ms. G.K. Patel, learned Government Advocate for the State.
As prayed, list after a week.
(MANINDER S. BHATTI) JUDGE Astha Signature Not Verified Signed by: ASTHA SEN Signing time: 9/11/2023 2:22:13 PM