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Madhya Pradesh High Court

Jitendra Kumar Choudhary vs The State Of Madhya Pradesh on 8 September, 2023

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 21704 of 2023 (JITENDRA KUMAR CHOUDHARY Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 08-09-2023 Shri H.S. Bagri, learned counsel for the petitioner.

Ms. G.K. Patel, learned Government Advocate for the State.

As prayed, list after a week.

(MANINDER S. BHATTI) JUDGE Astha Signature Not Verified Signed by: ASTHA SEN Signing time: 9/11/2023 2:22:13 PM