Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 94 in West Bengal Co-operative Societies Rules, 2011 94. Levy of water-rate and embankment protection rate. The Board of a Co-operative society may decide and fix the water rate per acre per year for supplying water to the lands for irrigation purpose.
