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Madhya Pradesh High Court

Gajendra Singh vs The State Of Madhya Pradesh Thr on 8 February, 2023

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 683 of 2017 (GAJENDRA SINGH Vs THE STATE OF MADHYA PRADESH THR) Dated : 08-02-2023 List along with Criminal Appeal No.744 of 2017.



                              (ROHIT ARYA)                                (SATYENDRA KUMAR SINGH)
                                 JUDGE                                             JUDGE

                         pd




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Signed by: PAWAN
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Signing time: 2/8/2023
8:13:34 PM