Madhya Pradesh High Court
Gajendra Singh vs The State Of Madhya Pradesh Thr on 8 February, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 683 of 2017 (GAJENDRA SINGH Vs THE STATE OF MADHYA PRADESH THR) Dated : 08-02-2023 List along with Criminal Appeal No.744 of 2017.
(ROHIT ARYA) (SATYENDRA KUMAR SINGH)
JUDGE JUDGE
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Signature Not Verified
Signed by: PAWAN
DHARKAR
Signing time: 2/8/2023
8:13:34 PM