Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 106 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State 106. The maximum number of State stipendiaries that may be admitted in any year in a training school shall be limited to the funds provided.Selection of Stipendiaries
