Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Haryana - Section Section 168 in The Haryana Municipal Act, 1973 168. Vesting in committee of collections from house-scavenging. - All matter removed by the employees of the committee in the course of house- scavenging shall belong to the committee.
